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Madras HC Seeks Details of Fund Allotment for Siddha Development - (05 Apr 2019)

CIVIL

Madras High Court has sought from Central and Tamil Nadu Governments details of fund allotment and utilization for development of Siddha medicine and observed that Siddha Medicines have to be popularized by the Governments in appropriate manner.

Tags : MADRAS HIGH COURT   SIDDHA MEDICINES  

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