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'Fair and Handsome' Ad Does not Disparage 'Fair & Lovely', Rules HC - (05 Apr 2019)

The court passed the order on an application by HUL seeking to restrain Emami from telecasting one of its commercials for the product 'Fair and Handsome', which allegedly disparaged the goodwill and reputation of HUL's product 'Fair & Lovely'.

Tags : COURT  

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