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RBI Policy: RBI Cuts Repo Rate by 25 BPS - (04 Apr 2019)

BANKING

Reserve Bank of India's monetary policy committee (MPC), led by Governor Shaktikanta Das, has announced a 25 basis points cut in the short-term lending rate, also known as repo or repurchase rate, in its first bi-monthly rate review of financial year 2019-20.

Tags : RBI POLICY   REPO RATE  

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