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RBI Releases First Bi-Monthly Monetary Policy Statement, 2019-20 - (04 Apr 2019)

BANKING

Monetary Policy Committee (MPC) of Reserve Bank of India (RBI) has announced its resolution under first bi-monthly monetary policy statement for 2019-20.

Tags : RESERVE BANK OF INDIA   RBI   FIRST BI-MONTHLY MONETARY POLICY STATEMENT   2019-20  

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