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Pay Rent to Those Evicted from Homes Near Water Pipeline: Bombay HC - (04 Apr 2019)

CIVIL

Bombay High Court has directed Maharashtra Government to pay Rs. 15,000 per month as rent to people who were rendered homeless after their dwellings, located near a key water pipeline, were demolished.

Tags : BOMBAY HIGH COURT   RENT TO THOSE EVICTED FROM HOMES NEAR WATER PIPELINE  

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