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RDBA, SARFAESI, IBC Don't Prevail Over PMLA, Must be Harmonically Construed: Delhi HC - (04 Apr 2019)

CRIMINAL

Delhi High Court has held that Recovery of Debts and Bankruptcy Act, SARFAESI Act and Insolvency and Bankruptcy Code don't prevail over provisions of Prevention of Money-Laundering Act.

Tags : DELHI HIGH COURT   PREVENTION OF MONEY-LAUNDERING ACT  

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