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Chopper Scam: Court Extends Gupta's Custody, to be Confronted With Kamal Nath's Nephew - (04 Apr 2019)

The probe agency had said Gupta's role in the case came to light on the basis of disclosures made by Rajiv Saxena, who has turned approver in the case after he was deported from the UAE and arrested by the agency here.

Tags : COURT  

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