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Delhi HC Declines to Hear PILs for Better Weapons to Police, Fire Engines at Public Places - (03 Apr 2019)

CIVIL

Delhi High Court has declined to entertain two PILs by an NGO which wanted deployment of fire engines at all major public places and providing "anti-terrorist vehicles" and better weapons to the police to ensure safety and security of the city's residents.

Tags : DELHI HIGH COURT   BETTER WEAPONS TO POLICE  

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