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Madras HC Dismisses PIL Seeking Separate Election Manifesto for Each Constituency - (03 Apr 2019)

ELECTION

Madras High Court has dismissed a PIL seeking a direction to Election Commission of India to mandate all the contesting candidates for Lok Sabha and State Legislative Assembly Election, to submit a separate Election Manifesto, specially designed for his or her contesting constituency.

Tags : MADRAS HIGH COURT   SEPARATE ELECTION MANIFESTO  

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