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Indian Woman Would Suffer Silently Than Falsely Implicate Someone in Rape Case: Tripura HC - (03 Apr 2019)

CRIMINAL

Tripura High Court while upholding conviction of a man accused of sexually assaulting a minor girl, has said in context of Indian culture that a woman-victim of sexual aggression, would rather suffer silently than falsely implicate someone.

Tags : TRIPURA HIGH COURT   FALSE IMPLICATION  

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