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Orissa HC Grants Bail to Sarathi Baba's Adopted Son - (03 Dec 2015)

Orissa High Court has granted conditional bail to Satyam Roul, the 20-year-old adopted son of arrested self-styled godman Santosh Roul alias Sarathi Baba, arrested by State crime branch police in August from Mumbai on charges of cheating related offences and receiving stolen properties.

Tags : ORISSA HIGH COURT   SELF-STYLED GODMAN SANTOSH ROUL ALIAS SARATHI BABA  

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