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Ahmedabad Firm's Head Arrested for Rs 88 Crore GST Evasion - (03 Apr 2019)

Sandeep Agrawal, Chief Managing Director of M/s Kushal Ltd, was arrested on Monday for availing wrong input tax credit of Rs 88.78 crore on bogus invoices worth Rs 672.32 crore without receipt of actual goods, according to the statement.

Tags : GST  

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