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Thane Court Issues Summons to Rahul Gandhi and Sitaram Yechury over Anti-RSS Remarks - (03 Apr 2019)

The civil defamation case, seeking a token compensation of Rs 1 from the two leaders, was filed by RSS activist Vivek Champanerkar who has claimed the duo "defamed" the RSS by linking it to the killing of journalist Gauri Lankesh.

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