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Bombay HC Tells Municipal Commissioner to Consider Plea to Allow Burial on Church Land - (02 Apr 2019)

CRIMINAL

Bombay High Court has directed St. John The Baptist Church, Thane, to approach the Thane municipal commissioner, seeking permission to bury an ex-service personnel on an open ground in possession of the church.

Tags : BOMBAY HIGH COURT   BURIAL   CHURCH LAND  

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