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SC Slams Assam Government Over Illegal Foreigners - (02 Apr 2019)

SERVICE

Supreme Court has accused Assam Government of playing hide and seek with court's resolve to unravel the mystery of over 40 lakh people not figuring in the National Register of Citizens (NRC) but only 1,000-odd being detained as foreigners.

Tags : SUPREME COURT   ILLEGAL FOREIGNERS  

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