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Punjab and Haryana HC Provides Shield to Parents against Unruly and Unsupportive Children - (03 Dec 2015)

Punjab and Haryana HC while taking petition by Gurpreet Singh against his father, has given a new meaning to parent-son relationship. The court has said that a son is a mere licensee putting up on the premises owned by his father and District Magistrate is competent to order his eviction.

Tags : PUNJAB AND HARYANA HC   PARENT-SON RELATIONSHIP  

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