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Delhi HC Rejects HUL Plea Against Emami’s TV Ad - (01 Apr 2019)

CIVIL

Delhi High Court has rejected a plea by Hindustan Unilever Limited (HUL), manufacturer of the ‘Fair & Lovely’ range of skin lightening/fairness cream, claiming that a TV commercial by Emami Limited for its ‘Fair & Handsome’ product makes fun of a male using a ladies’ cream.

Tags : DELHI HIGH COURT   HINDUSTAN UNILIVER   EMAMI  

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