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Delhi HC Refuses to Hear 2G Plea Unless All Trees Planted - (01 Apr 2019)

CRIMINAL

Delhi High Court has said it will not proceed with 2G spectrum hearing until the accused, including Swan Telecom's Shahid Usman Balwa, complied with its earlier order and completes a plantation drive.

Tags : DELHI HIGH COURT   2G SPETRUM CASE  

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