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Bombay HC Directs Institute to Issue Certificate to Woman Without Husband’s Name - (01 Apr 2019)

CIVIL

Bombay High Court has directed an institute in Parel to issue a 31-year-old doctor from Jalgaon her diploma certificate in dermatology and venereology without her husband’s name observing that if a woman wants to forget her past then institute need not be so “hyper technical” about issue.

Tags : BOMBAY HIGH COURT   CERTIFICATE WITHOUT HUSBAND'S NAME  

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