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CRIMINAL - London Court Denies Bail to Nirav Modi in PNB Scam - (30 Mar 2019)

CRIMINAL

Westminster Magistrates Court has denied bail to fugitive Indian diamantaire Nirav Modi for the second time after the prosecution raised the prospect of him fleeing the UK, influencing witnesses and destroying evidence in the high-profile case.

Tags : LONDON COURT   NIRAV MODI   PNB SCAM  

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