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BANKING - CBI Court Convicts Ex Indian Bank CMD for Fraud - (30 Mar 2019)

BANKING

A Special CBI Court has convicted and sentenced former Indian Bank Chairman and Managing Director M Gopalakrishnan and 11 others to three years Rigorous Imprisonment (RI) in a bank fraud case.

Tags : CBI COURT   EX INDIAN BANK CMD   M GOPALAKRISHNAN  

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