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GOODS AND SERVICES TAX - SC Re­jects Govt Plea Against IGST Breather to Exporters - (30 Mar 2019)

GOODS AND SERVICES TAX

Supreme Court has dismissed a petition filed by government anD Goods and Services (GST) Council against Delhi High Court order to allow exporters an exemption from Integrated Goods and Services Tax (IGST) for imports done under the advance authorisation licences.

Tags : DELHI HIGH COURT   MALVINDER MOHAN SINGH   DAIICHI SANKYO   SUN PHARMACEUTICALS LIMITED  

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