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COMPANY - Delhi HC Dismisses Malvinder Singh's Plea on Access to Pension Fund Account - (30 Mar 2019)

COMPANY

Delhi High Court has dismissed a plea moved by former Fortis promoter Malvinder Mohan Singh seeking permission to operate accounts in which he received pension from Daiichi Sankyo and Sun Pharmaceuticals Limited.

Tags : DELHI HIGH COURT   MALVINDER MOHAN SINGH   DAIICHI SANKYO   SUN PHARMACEUTICALS LIMITED  

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