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CRIMINAL - SC Gives Gujarat Govt. 2 Weeks to Finish Proceedings in Bilkis Bano's Case - (30 Mar 2019)

CRIMINAL

Supreme Court has given two weeks to Gujarat Government to complete disciplinary proceedings against erring officials, including policemen, who were indicted by high court for botching up Bilkis Bano gang rape case in a bid to shield the accused.

Tags : SUPREME COURT   BILKIS BANO  

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