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ELECTION - Delhi HC Dismisses Plea Against Tamil Nadu CM E Palaniswami and Deputy CM O Paneerselvam - (30 Mar 2019)

ELECTION

Delhi High Court has dismissed petition filed by former MP KC Palanisamy seeking directions to restrain AIADMK coordinator O Panneerselvam and joint coordinator Edappadi K Palaniswami from signing Forms A and B to be filed along with nomination papers of candidates for Lok Sabha elections.

Tags : DELHI HIGH COURT   E PALANISWAMI   O PANEERSELVAM  

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