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CIVIL - "Hum Do Hamare Do": SC Calls for "Family Planning" of Cars - (30 Mar 2019)

CIVIL

Supreme Court has called for family planning of cars owned by a household on the lines of "Hum Do Hamare Do" campaign as it expressed concern over one person having as many as five cars.

Tags : SUPREME COURT   HUM DO HUMARE DO   FAMILY PLANNING OF CARS  

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