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CIVIL - Be very careful while driving: Madras HC to Motorists - (30 Mar 2019)

CIVIL

Madras High Court has appealed to the motorists ‘with folded hands’ to be very careful while driving, as lives of not only their own, but also other innocent people and their families, are in their hands.

Tags : MADRAS HIGH COURT   MOTORISTS   MOTOR VEHICLE  

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