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CRIMINAL - SC Upholds Life Term for ‘Saravana Bhavan’ Owner Rajagopal in Murder Case - (29 Mar 2019)

CRIMINAL

Supreme Court has upheld life imprisonment awarded by Madras High Court to P. Rajagopal, owner of popular Sarvana Bhavan chain of restaurants, in Prince Santhakumar murder case.

Tags : SUPREME COURT   SARAVANA BHAVAN   SARVANA BHAVAN  

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