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CIVIL - Foot Over-Bridge Collapse: Work with Each Other to Take Stock of Matter, Bombay HC to Railways, BMC - (29 Mar 2019)

CIVIL

Bombay High Court has questioned both BMC and Central railways regarding recent foot-overbridge collapse near CST station in Mumbai that killed six people and injured 31 and asked these two agencies to coordinate with each other and work together.

Tags : BOMBAY HIGH COURT   FOOT OVER-BRIDGE COLLAPSE  

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