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CRIMINAL - Madras HC Grants Bail to Ex-HRCE Chief - (29 Mar 2019)

CRIMINAL

Madras High Court has granted bail to N Veera Shanmuga Moni, former Commissioner of Hindu Religious and Charitable Endowments (HR&CE) department, who was arrested last week in connection with an idol theft case.

Tags : MADRAS HIGH COURT   EX-HRCE CHIEF   N VEERA SHANMUGA MONI  

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