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CIVIL - Set Up Board and Study Mental Health of Abortion-Seeker: Bombay HC - (29 Mar 2019)

CIVIL

Bombay High Court has directed dean of state-run JJ Group of Hospitals to set up a medical board to study mental health of a 20-year-old student after she sought a judicial nod to terminate her almost 23-week pregnancy.

Tags : BOMBAY HIGH COURT   ABORTION  

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