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CIVIL - SC Refuses to Stay Merger of Vijaya, Dena Banks with Bank of Baroda - (29 Mar 2019)

CIVIL

Supreme Court has refused to stay amalgamation of three public sector lenders Vijaya Bank, Dena Bank and Bank of Baroda and dismissed applications filed by several bank officers' associations for staying the merger.

Tags : SUPREME COURT   VIJAYA BANK   DENA BANK  

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