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SERVICE - Drunkenness While on Duty A Serious Misconduct: SC - (29 Mar 2019)

SERVICE

Supreme Court has upheld dismissal of a police constable for drunkenness and misbehavior with the public and observed that drunkunness while being on duty is a serious misconduct.

Tags : SUPREME COURT   DRUNKENNESS WHILE ON DUTY A SERIOUS MISCONDUCT  

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