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RIGHT TO INFORMATION - CIC Directs DoPT to Give Names of IAS Officers Against Whom Prosecution Sanction is Granted/Denied - (29 Mar 2019)

RIGHT TO INFORMATION

Central Information Commissioner Divya Prakash Sinha has ordered DoPT to provide names of IAS officers against whom prosecution sanction has been granted as well as denied for period starting from year 2010 till date of RTI Application.

Tags : CIC   IAS OFFICER  

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