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CONTEMPT OF COURT - Allahabad HC Sentences Addl Chief Secretary Till Rising of Court & Imposes Fine for Contempt - (29 Mar 2019)

CONTEMPT OF COURT

Allahabad High Court has sentenced Additional Chief Secretary Mahesh Kumar Gupta till rising of the court, holding him guilty of contempt of court.

Tags : ALLAHABAD HIGH COURT   ADDITIONAL CHIEF SECRETARY MAHESH KUMAR GUPTA  

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