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CIVIL - Bombay HC to Hospital: Set-up Board for Study Mental Health of Abortion Seeker - (28 Mar 2019)

CIVIL

Bombay High Court has directed the dean of the JJ Group of Hospitals to set up a medical board to study the mental health of 20 years old student after she sought a judicial nod to terminate her almost 23-week pregnancy.

Tags : BOMBAY HIGH COURT   JJ GROUP OF HOSPITALS  

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