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CIVIL - Delhi HC Directs Restaurant Chain to Use Fine Amount For Mid-day Meal at Orphanages - (28 Mar 2019)

CIVIL

Delhi High Court has directed major Indian restaurant chain to use Rs. 20L fine imposed on company for violating the trademark of French Luxury fashion goods manufacturer Hermes, to provide mid-day meals and sanitary napkins at orphanages and foster care homes.

Tags : DELHI HIGH COURT   SOCIAL AND OF IMPRESARIO ENTERTAINMENT AND HOSPITALITY PVT. LTD.   HERMES  

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