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NGT Asks Centre on Policy to Move Old Vehicles to Other Cities That Are Less Polluted - (02 Dec 2015)

National Green Tribunal (NGT) while deciding a petition that sought issuance of a no-objection certificate for selling old vehicles plying in Delhi to less polluted cities, has asked Centre if there was any policy for transferring old vehicles from Delhi to other cities that are less polluted.

Tags : NATIONAL GREEN TRIBUNAL   OLD VEHICLES   CENTRE  

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