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CRIMINAL - Bombay High Court Quashes Defamation Plea by Shapoorjis Against R Venkataramanan - (28 Mar 2019)

CRIMINAL

Bombay High Court has quashed the defamation complaint filed by Shapoorji Pallonji & Co against ex-managing Trustee of Tata Trusts, R Venkataramanan.

Tags : BOMBAY HIGH COURT   SHAPOORJI PALLONJI & CO   R VENKATARAMANAN.  

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