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CRIMINAL - IS recruit Areeb Majeed Can Get Call Records: Bombay High Court - (28 Mar 2019)

CRIMINAL

Bombay High Court has allowed alleged Islamic State recruit Areeb Majeed’s application seeking call data records of the conversations between his father and the National Investigation Agency officers who facilitated his return from Turkey in 2014.

Tags : BOMBAY HIGH COURT   AREEB MAJEED   NATIONAL INVESTIGATION AGENCY   TURKEY   ISLAMIC STATE  

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