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INSOLVENCY - NCLT Approves Revised Resolution Plan for Jyoti Structures - (28 Mar 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has approved the resolution plan for Jyoti Structures presented by the Resolution Professional on behalf of a group of investors led by Sharad Sanghi and others.

Tags : NATIONAL COMPANY LAW TRIBUNAL   NCLT   JYOTI STRUCTURES   SHARAD SANGHI  

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