Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

EDUCATION - Delhi HC Upholds Circular Asking Schools to Follow Textbooks Prescribed by SCERT/NCERT/CBSE - (28 Mar 2019)

EDUCATION

Delhi High Court has dismissed a challenge against the circular issued by Directorate of Education, Government of National Capital Territory of Delhi, to all the schools under it, to follow the textbooks prescribed by the SCERT, NCERT and CBSE.

Tags : DELHI HIGH COURT   DIRECTORATE OF EDUCATION   GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI   SCERT   NCERT   CBSE  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved