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CIVIL - Delhi HC Stays JNU Decision Barring Elected Students from Attending Committee Meetings - (28 Mar 2019)

CIVIL

Delhi High Court has stayed the resolution of Executive Committee of Jawaharlal Nehru University (JNU) which had restrained elected students from attending meetings of various bodies of their Schools/Centres.

Tags : GUJARAT HC   GST ACT   SECTIONS 129 AND 130 OF THE CGST ACT  

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