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No SC/ST Representation, Lack of Policies and Excuses Leave Panel Fuming Over 'Discrimination' in DMRC - (28 Mar 2019)

The panel noted that from 2014-17, the DMRC sent 36 employees for training abroad, of which only one was from the SC community, which clearly shows its the casual attitude for equal treatment for their SC/ST employees.

Tags : SC  

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