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Punjab and Haryana HC to Sacked Guest Teachers: Furnish Affidavit to Join Back - (02 Dec 2015)

Punjab and Haryana HC has said that all 3,581 guest teachers, who were sacked few months back for being surplus, would be allowed join back only after they furnish an affidavit that they would not claim right to continue in service after March 31, 2016.

Tags : PUNJAB AND HARYANA HC   GUEST TEACHERS  

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