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College Student Moves Bombay HC to Abort Foetus, Cites 'Fragile' Mental Health - (28 Mar 2019)

The petitioner approached the Bombay high court saying though the foetus has no known abnormalities and the pregnancy doesn't pose a threat to her physical well being, carrying the pregnancy to its full term will be detrimental to her mental health.

Tags : COURT   HIGH COURT  

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