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CIVIL - SC to TN Govt.: Ensure There is no Defacement of Public Places With Political Slogans And Photos - (27 Mar 2019)

CIVIL

Supreme Court has directed State of Tamil Nadu to take all necessary steps to ensure that there is no defacement/disfigurement of any public places by writing slogans, messages of political parties including depiction of photographs of public figures/ politicians until further orders.

Tags : SUPREME COURT   STATE OF TAMIL NADU  

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