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Bombay HC Denies Bail to Shiv Sena Members for Assaulting RTI Activist Mallikarjun Bhaikatti - (02 Dec 2015)

Bombay HC has denied anticipatory bail to five Shiv Sena members who allegedly assaulted RTI activist Mallikarjun Bhaikatti on the premises of Shahu College, which is run by Shiv Chhatrapati Shikshan Sanstha, on October 30.

Tags : BOMBAY HC   RTI ACTIVIST MALLIKARJUN BHAIKATTI   SHIV SENA MEMBERS  

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