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CRIMINAL - Bombay HC Refuses to Suspend Sentence of Professor G N Saibaba - (27 Mar 2019)

CRIMINAL

Bombay High Court has refused to suspend the sentence of Professor G N Saibaba, who is undergoing life imprisonment after his conviction in 2017 for offences under Unlawful Activities(Prevention) Act and Indian Penal Code.

Tags : BOMBAY HIGH COURT   G N SAIBABA  

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