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CIVIL - Orissa HC Allows Vedanta to Take Part in NALCO's Tender for Alumina - (27 Mar 2019)

CIVIL

Orissa High Court has allowed Vedanta Limited to participate in the tender floated by the National Aluminum Company Ltd. (NALCO) for the sale of its 30,000 MT metallurgical grade calcined alumina.

Tags : ORISSA HIGH COURT   NATIONAL ALUMINUM COMPANY LTD.   VEDANTA LIMITED  

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